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Smt. Shashi Prabha Singh And ... vs Khagaendr Pratap Bahadur Shahi ...
2015 Latest Caselaw 2374 ALL

Citation : 2015 Latest Caselaw 2374 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Smt. Shashi Prabha Singh And ... vs Khagaendr Pratap Bahadur Shahi ... on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1459 of 2007
 

 
Appellant :- Smt. Shashi Prabha Singh And Another
 
Respondent :- Khagaendr Pratap Bahadur Shahi And Others
 
Counsel for Appellant :- Ram Niwas Singh,Dr. Madhu Tondon,G.N. Verma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015

Ishan

 

 

 
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