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Akhilesh Kumar vs Kamta Rampal, Regional Secy. ...
2015 Latest Caselaw 2373 ALL

Citation : 2015 Latest Caselaw 2373 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Akhilesh Kumar vs Kamta Rampal, Regional Secy. ... on 17 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1634 of 2015
 

 
Applicant :- Akhilesh Kumar
 
Opposite Party :- Kamta Rampal, Regional Secy. Madhyamik Shiksha Parishad
 
Counsel for Applicant :- Umesh Kumar Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been stated by the Standing Counsel that the marks-sheet and the certificate has been sent to the petitioner through post and on account of some defects, affidavit of compliance could not be filed.

As prayed, list this case on 24.9.2015.

Order Date :- 17.9.2015

MH/-

 

 

 
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