Himaytulla And Ors. vs Sri Deepak Singhal. Principal ...
2015 Latest Caselaw 2372 ALL

Citation : 2015 Latest Caselaw 2372 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Himaytulla And Ors. vs Sri Deepak Singhal. Principal ... on 17 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1166 of 2012
 

 
Applicant :- Himaytulla And Ors.
 
Opposite Party :- Sri Deepak Singhal. Principal Secy., Irrigation Deptt & Ors.
 
Counsel for Applicant :- Rakesh Kumar Srivastava,Smt. Seema Srivastava
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As per office report, petitioner has not made necessary impleadment in the body of the petition. Learned Counsel for the petitioner is permitted to make necessary impleadment during the course of the day.

Office to take steps.

List in the next month.

Order Date :- 17.9.2015

MH/-

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