Dr. Gajendra Singh vs Dr. B.V.S. Sisodia, Dir. ...
2015 Latest Caselaw 2370 ALL

Citation : 2015 Latest Caselaw 2370 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Dr. Gajendra Singh vs Dr. B.V.S. Sisodia, Dir. ... on 17 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1631 of 2015
 

 
Applicant :- Dr. Gajendra Singh
 
Opposite Party :- Dr. B.V.S. Sisodia, Dir. (Administration & Monitoring) & Anr
 
Counsel for Applicant :- Mahfooz Alam,Rupa Agarwal
 
Counsel for Opposite Party :- Satyanshu Ojha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Satyanshu Ojha has filed vakalatnama on behalf of respondent, which is taken on record. He has informed that in compliance of the order of the Court, the respondents are present.

As prayed, a week's time is allowed to ensure compliance of the order of the writ court.

List on 12.10.2015. In case, the order is not complied with, the opposite parties will appear again on the date fixed.

Order Date :- 17.9.2015

MH/-

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