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Shahabuddin Khan Faruqi vs Kaustbh Kumar Singh,Distt.Basic ...
2015 Latest Caselaw 2369 ALL

Citation : 2015 Latest Caselaw 2369 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Shahabuddin Khan Faruqi vs Kaustbh Kumar Singh,Distt.Basic ... on 17 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1542 of 2015
 

 
Applicant :- Shahabuddin Khan Faruqi
 
Opposite Party :- Kaustbh Kumar Singh,Distt.Basic Shiksha Adhikari Unnao
 
Counsel for Applicant :- R.J.Trivedi
 
Counsel for Opposite Party :- Rajiv Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A request has been made on behalf of opposite party for granting a week's time to ensure compliance of the court's order.

List this case on 29.9.2015. In case, the order is not complied with, the opposite party will appear again on the date fixed.

Order Date :- 17.9.2015

MH/-

 

 

 
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