C/M Anant Inter College Thru. ... vs Smt. Kamla Singh Chauhan, Joint ...
2015 Latest Caselaw 2368 ALL

Citation : 2015 Latest Caselaw 2368 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

C/M Anant Inter College Thru. ... vs Smt. Kamla Singh Chauhan, Joint ... on 17 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1632 of 2015
 

 
Applicant :- C/M Anant Inter College Thru. Kunwar Anand Singh
 
Opposite Party :- Smt. Kamla Singh Chauhan, Joint Dir. Of Edu. Faizabad
 
Counsel for Applicant :- Maneesh Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Vide order dated 20.8.2015 notice was issued to the contemnor-respondent fixing today's date for her appearance in case of non filing of affidavit of compliance.

Standing Counsel has informed that he has received a letter dated 16.9.2015 whereby the respondent has requested for adjournment of the case for four weeks on account of her illness.

Appreciating the facts, the case is adjourned.

List this case on 26.10.2015. In case the order of writ court is not complied in its true sense, the opposite party will appear on the date fixed for framing of charges.

Order Date :- 17.9.2015

MH/-