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Yogendra Narain Chaudhary vs Prabhat Kumar, Prin. Secy. Rural ...
2015 Latest Caselaw 2366 ALL

Citation : 2015 Latest Caselaw 2366 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Yogendra Narain Chaudhary vs Prabhat Kumar, Prin. Secy. Rural ... on 17 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1483 of 2015
 

 
Applicant :- Yogendra Narain Chaudhary
 
Opposite Party :- Prabhat Kumar, Prin. Secy. Rural Engineering Services & Anr.
 
Counsel for Applicant :- Madhumita Bose
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavits of compliance has been filed by opposite party no.1 and 2.

As prayed, petitioner may file objections within two weeks.

List thereafter.

Order Date :- 17.9.2015

MH/-

 

 

 
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