Prabhakar Pandey vs State Of U.P. Thru Secretary Gram ...
2015 Latest Caselaw 2354 ALL

Citation : 2015 Latest Caselaw 2354 ALL
Judgement Date : 16 September, 2015

Allahabad High Court

Prabhakar Pandey vs State Of U.P. Thru Secretary Gram ... on 16 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1575 of 2005
 

 
Petitioner :- Prabhakar Pandey
 
Respondent :- State Of U.P. Thru Secretary Gram Vikas And 2 Ors
 
Counsel for Petitioner :- Santosh Mishra
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner prays for three days' time to file affidavit in compliance of the earlier order of this Court.

Time as prayed is granted. List thereafter.

Interim order granted earlier shall continue till the next date of listing

Order Date :- 16.9.2015

MH/-

Download the LatestLaws.com Mobile App