State Of U.P.Thro. ... vs Ashok Kumar Singh And Ors.
2015 Latest Caselaw 2351 ALL

Citation : 2015 Latest Caselaw 2351 ALL
Judgement Date : 16 September, 2015

Allahabad High Court

State Of U.P.Thro. ... vs Ashok Kumar Singh And Ors. on 16 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 232 of 2012
 

 
Petitioner :- State Of U.P.Thro. Prin.Secy.Irrigation & Ors.8875(S/S)2011
 
Respondent :- Ashok Kumar Singh And Ors.
 
Counsel for Petitioner :- C.S.C.,Y K Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the next cause list on the request of learned Counsel for the review petitioner.

Order Date :- 16.9.2015

MH/-

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