Vajid Ali vs Dr.Gurdeep ...
2015 Latest Caselaw 2349 ALL

Citation : 2015 Latest Caselaw 2349 ALL
Judgement Date : 16 September, 2015

Allahabad High Court

Vajid Ali vs Dr.Gurdeep ... on 16 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1490 of 2015
 

 
Applicant :- Vajid Ali
 
Opposite Party :- Dr.Gurdeep Singh,Prin.Secy.Deptt.Geology & Mines Lko.& Ors.
 
Counsel for Applicant :- Upendra Nath Misra
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Rejoinder affidavit to the counter affidavit filed on behalf of opposite parties nos. 2,3 and 4 is taken on record.

List on 23.9.2015.

Order Date :- 16.9.2015

MH/-

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