Birendra Kumar And Another vs State Of U.P. And 3 Others
2015 Latest Caselaw 2343 ALL

Citation : 2015 Latest Caselaw 2343 ALL
Judgement Date : 16 September, 2015

Allahabad High Court

Birendra Kumar And Another vs State Of U.P. And 3 Others on 16 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 53014 of 2015
 

 
Petitioner :- Birendra Kumar And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- K.K. Shukla
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Connect with Writ Petition No. 34196 of 2015.

Order Date :- 16.9.2015

Ashish Pd.

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