Smt. Shama Begum vs Shri Om Prakash Rai Zila Basic ...
2015 Latest Caselaw 2328 ALL

Citation : 2015 Latest Caselaw 2328 ALL
Judgement Date : 15 September, 2015

Allahabad High Court

Smt. Shama Begum vs Shri Om Prakash Rai Zila Basic ... on 15 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1306 of 2014
 

 
Applicant :- Smt. Shama Begum
 
Opposite Party :- Shri Om Prakash Rai Zila Basic Shiksha Adhikari Lakhimpur Kh
 
Counsel for Applicant :- S.K. Verma
 
Counsel for Opposite Party :- M M Asthana,D R Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List within two weeks before the appropriate court.

Order Date :- 15.9.2015

MH/-

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