Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sudhir Kumar Chourasia vs Distt Judge. Raebareli And Ors.
2015 Latest Caselaw 2326 ALL

Citation : 2015 Latest Caselaw 2326 ALL
Judgement Date : 15 September, 2015

Allahabad High Court
Sudhir Kumar Chourasia vs Distt Judge. Raebareli And Ors. on 15 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 52 of 2012
 

 
Petitioner :- Sudhir Kumar Chourasia
 
Respondent :- Distt Judge. Raebareli And Ors.
 
Counsel for Petitioner :- S.P Shukla,Aditya Kumar Tiwari
 
Counsel for Respondent :- C.S.C,Anurag Srivastava,Durga Prasad Shukla,Km. Vishwa Mohini,Manish Kumar,Sanjay Gulati,Sunil Pandey,Vimal Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Due to paucity of time, case could not be taken  up.

List after a month. Petitioner is directed to move appropriate application for adjournment before the Court concerned and in case such an application is moved, the Court concerned shall pass appropriate orders.

Order Date :- 15.9.2015

MH/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter