Dinesh Chandra Sharma And Ors. vs Sri Deepak ...
2015 Latest Caselaw 2309 ALL

Citation : 2015 Latest Caselaw 2309 ALL
Judgement Date : 14 September, 2015

Allahabad High Court

Dinesh Chandra Sharma And Ors. vs Sri Deepak ... on 14 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1555 of 2015
 

 
Applicant :- Dinesh Chandra Sharma And Ors.
 
Opposite Party :- Sri Deepak Singhal,Prin.Secy.Govt.Of U.P.Irrigation Lko.&Ors
 
Counsel for Applicant :- Y.K.Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed by Standing Counsel, twenty fours hours time is allowed for filing affidavit of compliance.

List on 16.9.2015.

Order Date :- 14.9.2015

MH/-

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