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Hafiz Mohd Idrish vs Inayat Khan
2015 Latest Caselaw 2308 ALL

Citation : 2015 Latest Caselaw 2308 ALL
Judgement Date : 14 September, 2015

Allahabad High Court
Hafiz Mohd Idrish vs Inayat Khan on 14 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1324 of 2015
 

 
Applicant :- Hafiz Mohd Idrish
 
Opposite Party :- Inayat Khan
 
Counsel for Applicant :- Zubair Hasan
 
Counsel for Opposite Party :- Devendra Pratap
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counter affidavit filed on behalf of opposite party is taken on record. A week's time is granted to the petitioner for filing rejoinder affidavit.

List on 21.9.2015.

Opposite party, who is present today, shall again appear on the next date of listing.

Order Date :- 14.9.2015

MH/-

 

 

 
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