Dinesh Kumar Ngupta vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 2307 ALL

Citation : 2015 Latest Caselaw 2307 ALL
Judgement Date : 14 September, 2015

Allahabad High Court

Dinesh Kumar Ngupta vs State Of U.P. Through Prin. Secy. ... on 14 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4624 of 2015
 

 
Petitioner :- Dinesh Kumar Gupta
 
Respondent :- State Of U.P. Through Prin. Secy. Urban Development Lko. & O
 
Counsel for Petitioner :- Ram Surat Pandey
 
Counsel for Respondent :- C.S.C.,Avnish Chandra,Pankaj Gupta
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List on 28.9.2015. Relevant record, as directed earlier, shall be produced on that date.

Interim order is extended till the next date of listing.

Order Date :- 14.9.2015

MH/-

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