Santosh Kumar vs Sudha Srivastava
2015 Latest Caselaw 2306 ALL

Citation : 2015 Latest Caselaw 2306 ALL
Judgement Date : 14 September, 2015

Allahabad High Court

Santosh Kumar vs Sudha Srivastava on 14 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2797 of 2013
 

 
Applicant :- Santosh Kumar
 
Opposite Party :- Sudha Srivastava
 
Counsel for Applicant :- Sagheer Hasan,Sameer Kalia
 
Counsel for Opposite Party :- C S C,Shree Prakash Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As per office report, notice to the respondent has already been issued for 18.9.2015.

List this case on 18.9.2015. Opposite party no.2, who is present today, will again appear on the next date.

Order Date :- 14.9.2015

MH/-

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