Sushil Kumar & Ors. vs Deepak Singhal, Prin. Secy. Govt. ...
2015 Latest Caselaw 2304 ALL

Citation : 2015 Latest Caselaw 2304 ALL
Judgement Date : 14 September, 2015

Allahabad High Court

Sushil Kumar & Ors. vs Deepak Singhal, Prin. Secy. Govt. ... on 14 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1465 of 2015
 

 
Applicant :- Sushil Kumar & Ors.
 
Opposite Party :- Deepak Singhal, Prin. Secy. Govt. Of U.P. & Ors.
 
Counsel for Applicant :- Y K Mishra
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, twenty four hours time is allowed to file reply to the affidavit of compliance.

List/put up on 16.9.2015.

Order Date :- 14.9.2015

MH/-

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