Chandra Mohan Porwal vs Zila Sahkari Bank Limited Kanpur ...
2015 Latest Caselaw 2298 ALL

Citation : 2015 Latest Caselaw 2298 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Chandra Mohan Porwal vs Zila Sahkari Bank Limited Kanpur ... on 11 September, 2015

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 1195 of 2005
 

 
Petitioner :- Chandra Mohan Porwal
 
Respondent :- Zila Sahkari Bank Limited Kanpur And Others
 
Counsel for Petitioner :- Narendra Mohan
 
Counsel for Respondent :- O.P. Singh,C.K.Rai,S.C.,S.K. Rai
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Counsel for the petitioner seeks time to file reply to the counter affidavit. One week's time is prayed for the purpose.

Time prayed for is granted.

Let this writ petition be listed again on 29.9.2015.

Order Date :- 11.9.2015

Ashish Pd.

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