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Malti Rani Atal vs Additional District Judge ...
2015 Latest Caselaw 2297 ALL

Citation : 2015 Latest Caselaw 2297 ALL
Judgement Date : 11 September, 2015

Allahabad High Court
Malti Rani Atal vs Additional District Judge ... on 11 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 70 of 2008
 

 
Petitioner :- Malti Rani Atal
 
Respondent :- Additional District Judge /Special Judge ( Ec Act ) Lko.And
 
Counsel for Petitioner :- Rakesh Srivastava,Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Mohiuddin Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List after a month. Interim order is extended till the next date of listing.

Order Date :- 11.9.2015

MH/-

 

 

 
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