Ram Prakash Tripathi vs State Of U.P.
2015 Latest Caselaw 2296 ALL

Citation : 2015 Latest Caselaw 2296 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Ram Prakash Tripathi vs State Of U.P. on 11 September, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 11 of 1997
 

 
Revisionist :- Ram Prakash Tripathi
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- K.M.Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over on account of illness of Sri K.M. Mishra, learned counsel for the revisionist.

2. List in the next cause list peremptorily.

Order Date :- 11.9.2015

Ishan

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