Vinod Kumar Sethi vs Uco Bank Thru' Regional Manager & ...
2015 Latest Caselaw 2295 ALL

Citation : 2015 Latest Caselaw 2295 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Vinod Kumar Sethi vs Uco Bank Thru' Regional Manager & ... on 11 September, 2015

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 34539 of 2009
 

 
Petitioner :- Vinod Kumar Sethi
 
Respondent :- Uco Bank Thru' Regional Manager & Others
 
Counsel for Petitioner :- Vatsal Srivastava,Amit Saxena
 
Counsel for Respondent :- Manoj Misra,S.C.,V.K Srivastava,V.K.Srivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

This writ petition was listed on 29.7.2015 when it was passed over on the illness slip of Sri V. K. Srivastav, learned counsel for the respondent. The matter was directed to be listed on 6.8.2015 peremptorily. On 27.8.2015 again the case was passed over and the matter was directed to be listed on 4.9.2015 peremptorily.

Today, when the matter is listed peremptorily, nobody is present even in the revised call of cause list.

Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 11.9.2015

Ashish Pd.