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Smt. Kusum Devi vs State Of U.P. And 5 Others
2015 Latest Caselaw 2292 ALL

Citation : 2015 Latest Caselaw 2292 ALL
Judgement Date : 11 September, 2015

Allahabad High Court
Smt. Kusum Devi vs State Of U.P. And 5 Others on 11 September, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 42906 of 2015
 

 
Petitioner :- Smt. Kusum Devi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- S.D. Shukla,R.K. Ojha
 
Counsel for Respondent :- C.S.C.,Anoop Trivedi,Gorakh Yadav
 

 
Hon'ble Sudhir Agarwal,J.

   List on 18.9.2015 along with Contempt Application ( Civil ) No. 289 of 2015 and Special Appeal No. 641 of 2015.

Order Date :- 11.9.2015

aks

 

 

 
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