Rajendra Prasad Gupta vs Additional District Judge No. 2 , ...
2015 Latest Caselaw 2291 ALL

Citation : 2015 Latest Caselaw 2291 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Rajendra Prasad Gupta vs Additional District Judge No. 2 , ... on 11 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 156 of 2011
 

 
Petitioner :- Rajendra Prasad Gupta
 
Respondent :- Additional District Judge No. 2 , Faizabad & Ors
 
Counsel for Petitioner :- Adarsh Mehrotra
 
Counsel for Respondent :- Manish Kumar,Mahendra Pratap Singh,Sanjay Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of learned Counsel for the petitioner, put up this case on `14.9.2015.

Order Date :- 11.9.2015

MH/-

Download the LatestLaws.com Mobile App