Prabhu Narain vs Yashoda Devi
2015 Latest Caselaw 2290 ALL

Citation : 2015 Latest Caselaw 2290 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Prabhu Narain vs Yashoda Devi on 11 September, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 880 of 1997
 

 
Revisionist :- Prabhu Narain
 
Opposite Party :- Yashoda Devi
 
Counsel for Revisionist :- Vinod Prasad
 
Counsel for Opposite Party :- Iqbal Ahmad
 

 
Hon'ble Sudhir Agarwal,J.

1. Issue notice to revisionist to engage another counsel.

2. List after service of notice.

Order Date :- 11.9.2015

aks

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