Ratnesh vs Arvind Kumar,Prin.Secy.Medical ...
2015 Latest Caselaw 2289 ALL

Citation : 2015 Latest Caselaw 2289 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Ratnesh vs Arvind Kumar,Prin.Secy.Medical ... on 11 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1595 of 2015
 

 
Applicant :- Ratnesh
 
Opposite Party :- Arvind Kumar,Prin.Secy.Medical Health & Family Welfare & Anr
 
Counsel for Applicant :- Alok Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavits of compliance filed on behalf of opposite party no.1 and 2 are taken on record. As prayed, twenty four hours time is allowed to the petitioner to file reply to the said affidavits of compliance. List in the next cause list.

Order Date :- 11.9.2015

MH/-

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