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Ramhit Alias Pappu Alias Vinod vs Sri Santosh Kumar ...
2015 Latest Caselaw 2288 ALL

Citation : 2015 Latest Caselaw 2288 ALL
Judgement Date : 11 September, 2015

Allahabad High Court
Ramhit Alias Pappu Alias Vinod vs Sri Santosh Kumar ... on 11 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1594 of 2015
 

 
Applicant :- Ramhit Alias Pappu Alias Vinod
 
Opposite Party :- Sri Santosh Kumar Singh,S.H.O.P.S.Kotwali Akbarpur Distt.
 
Counsel for Applicant :- Durga Prasad Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An application for grant of time has been filed by the respondent on the ground that he is not keeping good health.

Application is allowed.

List this case on 28.9.2015. If no response is filed, opposite party shall appear on the date fixed.

Order Date :- 11.9.2015

MH/-

 

 

 
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