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Balwant vs State Of U.P.
2015 Latest Caselaw 2285 ALL

Citation : 2015 Latest Caselaw 2285 ALL
Judgement Date : 11 September, 2015

Allahabad High Court
Balwant vs State Of U.P. on 11 September, 2015
Bench: Arvind Kumar Tripathi, Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 880 of 2007
 

 
Appellant :- Balwant
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.N. Singh,A.K.Dwivedi Amicus Cu.,Arimardan Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For orders see our orders of date passed in Crl. Appeal No. 763 of 2007, Smt. Kamla Devi Vs. State of UP on separate sheet of papers.

Order Date :- 11.9.2015

SKS

 

 

 
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