Mahendra Singh vs State Of U.P.
2015 Latest Caselaw 2283 ALL

Citation : 2015 Latest Caselaw 2283 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Mahendra Singh vs State Of U.P. on 11 September, 2015

Bench: Arvind Kumar Tripathi, Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 1109 of 2007
 

 
Appellant :- Mahendra Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.N. Singh,Arimardan Singh,Kashif Zaidi,Shiv Nath Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For orders see our orders of date passed in Crl. Appeal No. 763 of 2007, Smt. Kamla Devi Vs. State of UP on separate sheet of papers.

Order Date :- 11.9.2015

SKS

Download the LatestLaws.com Mobile App