Bajrangi vs State Of U.P. & Another
2015 Latest Caselaw 2282 ALL

Citation : 2015 Latest Caselaw 2282 ALL
Judgement Date : 11 September, 2015

Allahabad High Court

Bajrangi vs State Of U.P. & Another on 11 September, 2015

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL REVISION No. - 2873 of 2013
 

 
Revisionist :- Bajrangi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- R.S. Dubey,Smt. Savita Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

Office to report about the service of notice on respondents.

List in the next cause list.

Order Date :- 11.9.2015

SKS

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