State Of U.P.Through The ... vs Rajkiya Krishi Farm Mazdoor Union ...
2015 Latest Caselaw 2248 ALL

Citation : 2015 Latest Caselaw 2248 ALL
Judgement Date : 10 September, 2015

Allahabad High Court

State Of U.P.Through The ... vs Rajkiya Krishi Farm Mazdoor Union ... on 10 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6485 of 2004
 

 
Petitioner :- State Of U.P.Through The Principal Secy To The Govt Of U.P.,
 
Respondent :- Rajkiya Krishi Farm Mazdoor Union Jamunabad,F-3351,
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- S.C. Yadav,K.K. Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out.

None responds for the petitioner to press the writ petition.

Since the writ petition is quite old and pertains to the year 2004, it is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 10.9.2015

MH/-

Download the LatestLaws.com Mobile App