Gayanti Devi Pandey vs Panjab And Sind Bank And 2 Ors.
2015 Latest Caselaw 2247 ALL

Citation : 2015 Latest Caselaw 2247 ALL
Judgement Date : 10 September, 2015

Allahabad High Court

Gayanti Devi Pandey vs Panjab And Sind Bank And 2 Ors. on 10 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6483 of 2004
 

 
Petitioner :- Gayanti Devi Pandey
 
Respondent :- Panjab And Sind Bank And 2 Ors.
 
Counsel for Petitioner :- S.C.Srivastava,Gyan Prakash Pandey,Taaranjeet Singh Makker
 
Counsel for Respondent :- N.C.Verma,C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out.

None responds for the petitioner to press the writ petition.

Since the writ petition is quite old and pertains to the year 2004, it is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 10.9.2015

MH/-

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