Richa Mishra [U/A-227] vs State Of U.P. Thru ...
2015 Latest Caselaw 2245 ALL

Citation : 2015 Latest Caselaw 2245 ALL
Judgement Date : 10 September, 2015

Allahabad High Court

Richa Mishra [U/A-227] vs State Of U.P. Thru ... on 10 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 4854 of 2015
 

 
Petitioner :- Richa Mishra [U/A-227]
 
Respondent :- State Of U.P. Thru Secy.(Judicial)Civil Sectt.Lko. & Others
 
Counsel for Petitioner :- Pramod Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice to opposite party no.2, Shri Gopal Mishra through Chief Judicial Magistrate, Lucknow, for his appearence on 21.9.2015.

Petitioner shall also be present on the date fixed.

List this case on 21.9.2015.

Order Date :- 10.9.2015

MH/-

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