Jokhu And 9 Others vs State Of U.P. And 12 Others
2015 Latest Caselaw 2238 ALL

Citation : 2015 Latest Caselaw 2238 ALL
Judgement Date : 9 September, 2015

Allahabad High Court

Jokhu And 9 Others vs State Of U.P. And 12 Others on 9 September, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 48704 of 2015
 

 
Petitioner :- Jokhu And 9 Others
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Ravikar Pandey,Rajeev Kumar Singh
 
Counsel for Respondent :- C.S.C.,B.R. Sharma,K.M. Gupta,R.B. Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

By way of last opportunity, put up as fresh on 21.9.2015.

The case shall not be adjourned on that day.

Order Date :- 9.9.2015

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