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Smt. Saroj Bharti vs Sunil Kumar Rao
2015 Latest Caselaw 2237 ALL

Citation : 2015 Latest Caselaw 2237 ALL
Judgement Date : 9 September, 2015

Allahabad High Court
Smt. Saroj Bharti vs Sunil Kumar Rao on 9 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 85 of 2014
 

 
Appellant :- Smt. Saroj Bharti
 
Respondent :- Sunil Kumar Rao
 
Counsel for Appellant :- A.K. Goyal
 
Counsel for Respondent :- G.K. Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. This is an application seeking correction in our order dated 11th August, 2015.

2. Heard.

3. It is pointed out that in 4th line of paragraph-2 of our order dated 11th August, 2015, instead of "11.03.1991", it ought to be "11.03.1999". Error is clearly typographical.

4. Application is Allowed.

5. Correction has been made today in our order.

6. Office shall correct certified copy of order, if already issued.

Order Date :- 9.9.2015

MVS Chauhan/-(Appln No.302941/2015)

 

 

 
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