Sanjay Goswami And Another vs State Of U.P. And 3 Others
2015 Latest Caselaw 2236 ALL

Citation : 2015 Latest Caselaw 2236 ALL
Judgement Date : 9 September, 2015

Allahabad High Court

Sanjay Goswami And Another vs State Of U.P. And 3 Others on 9 September, 2015

Bench: Bala Krishna Narayana, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22235 of 2015
 

 
Petitioner :- Sanjay Goswami And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anshul Kumar Singhal
 
Counsel for Respondent :- Govt.Advocate,Ashwini Kumar Awasthi,Manish Tiwari
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Mrs. Vijay Lakshmi,J.

It appears that this writ petition which has been filed by the petitioners challenging the F.I.R. which apart from the other sections is also under Section 467 I.P.C. which is punishable with life has been wrongly listed before this Court today.

Put up as fresh on 14.09.2015 before the appropriate Court.

Order Date :- 9.9.2015

M/A.

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