Smt. Sanju Jaiswal vs State Of U.P. And 5 Others
2015 Latest Caselaw 2224 ALL

Citation : 2015 Latest Caselaw 2224 ALL
Judgement Date : 8 September, 2015

Allahabad High Court

Smt. Sanju Jaiswal vs State Of U.P. And 5 Others on 8 September, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 51038 of 2015
 

 
Petitioner :- Smt. Sanju Jaiswal
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Kanica Sahai,K.M. Sahai
 
Counsel for Respondent :- C.S.C.,Imtiyaz Ali,Manoj Kumar Yadav,Murtuza Ali
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up on 17th September, 2015.

Order Date :- 8.9.2015

Priyanka

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