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Rakesh Kumar Sharma & 3 Others vs Additional District ...
2015 Latest Caselaw 2219 ALL

Citation : 2015 Latest Caselaw 2219 ALL
Judgement Date : 8 September, 2015

Allahabad High Court
Rakesh Kumar Sharma & 3 Others vs Additional District ... on 8 September, 2015
Bench: Arun Tandon, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50889 of 2015
 

 
Petitioner :- Rakesh Kumar Sharma & 3 Others
 
Respondent :- Additional District Magistrate/Spl. L.A.O. Noida & 2 Others
 
Counsel for Petitioner :- Saurabh Sachan,A.K. Sachan
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

After the matter was argued at some length, learned counsel for the petitioners states that the writ petition may be dismissed as not pressed.

Accordingly the writ petition is dismissed as not pressed.

Order Date :- 8.9.2015

Ashish Pd.

 

 

 
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