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Raj Kumar [U/A-227] vs Civil Judge (Junior Division) ...
2015 Latest Caselaw 2205 ALL

Citation : 2015 Latest Caselaw 2205 ALL
Judgement Date : 8 September, 2015

Allahabad High Court
Raj Kumar [U/A-227] vs Civil Judge (Junior Division) ... on 8 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 5080 of 2015
 

 
Petitioner :- Raj Kumar [U/A-227]
 
Respondent :- Civil Judge (Junior Division) Sitapur And Others
 
Counsel for Petitioner :- Hari Om Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The case is shown in the supplementary list and has been called twice.

None responds for the petitioner to press the writ petition.

Accordingly, it is dismissed for want of prosecution.

Order Date :- 8.9.2015

MH/-

 

 

 
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