Mrs. Nita Dube & Another vs Mrs. Smita Patwardhan & Another
2015 Latest Caselaw 2202 ALL

Citation : 2015 Latest Caselaw 2202 ALL
Judgement Date : 8 September, 2015

Allahabad High Court

Mrs. Nita Dube & Another vs Mrs. Smita Patwardhan & Another on 8 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1797 of 2015
 

 
Applicant :- Mrs. Nita Dube & Another
 
Opposite Party :- Mrs. Smita Patwardhan & Another
 
Counsel for Applicant :- Aniruddha Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed by Sri M.Arif Khan, Sr. Advocate, put up this case tomorrow.

Order Date :- 8.9.2015

MH/-

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