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Sector-F Jan Kalyan Samiti ... vs Mr. Anil Kumar ...
2015 Latest Caselaw 2200 ALL

Citation : 2015 Latest Caselaw 2200 ALL
Judgement Date : 8 September, 2015

Allahabad High Court
Sector-F Jan Kalyan Samiti ... vs Mr. Anil Kumar ... on 8 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1241 of 2015
 

 
Applicant :- Sector-F Jan Kalyan Samiti Lucknow Throu Its President
 
Opposite Party :- Mr. Anil Kumar Lahoti,Div.Railway Manager Div.Lko.& Ors.
 
Counsel for Applicant :- D.K.Srivastava,Priyanka Pandey
 
Counsel for Opposite Party :- B K Shukla,Aki.Ahmad
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri B.k.Shukla and Sri A.K.I.Ahmad, Counsel appearing for the respondents submit that respondents may be allowed some further time to take necessary steps.

Accordingly, list this case on 29.9.2015.

Order Date :- 8.9.2015

MH/-

 

 

 
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