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Smt. Zeba Sultana And Ors. vs Additional District Judge Court ...
2015 Latest Caselaw 2199 ALL

Citation : 2015 Latest Caselaw 2199 ALL
Judgement Date : 8 September, 2015

Allahabad High Court
Smt. Zeba Sultana And Ors. vs Additional District Judge Court ... on 8 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 70 of 2015
 

 
Petitioner :- Smt. Zeba Sultana And Ors.
 
Respondent :- Additional District Judge Court No.12 Lucknow And Ors.
 
Counsel for Petitioner :- Piyush Kumar Agarwal
 
Counsel for Respondent :- Sunil Gupta,Virendra Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of the Counsel for the respondent, put up this case tomorrow.

Order Date :- 8.9.2015

MH/-

 

 

 
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