Asma Saifi vs State Of U.P. & 4 Others
2015 Latest Caselaw 2198 ALL

Citation : 2015 Latest Caselaw 2198 ALL
Judgement Date : 8 September, 2015

Allahabad High Court

Asma Saifi vs State Of U.P. & 4 Others on 8 September, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 50786 of 2015
 

 
Petitioner :- Asma Saifi
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Sunil Kumar Gupta,Anand Prakash
 
Counsel for Respondent :- C.S.C.,Pradeep Kr. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Counsel for the petitioner states that the petitioner wants to withdraw the writ petition.

Leave is granted.

The writ petition is dismissed as withdrawn.

No order as to costs.

Order Date :- 8.9.2015

DS/-

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