Vishwa Mohan Purwar vs Smt. Malti Purwar And 9 Others
2015 Latest Caselaw 2188 ALL

Citation : 2015 Latest Caselaw 2188 ALL
Judgement Date : 7 September, 2015

Allahabad High Court

Vishwa Mohan Purwar vs Smt. Malti Purwar And 9 Others on 7 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 422 of 2013
 

 
Appellant :- Vishwa Mohan Purwar
 
Respondent :- Smt. Malti Purwar And 9 Others
 
Counsel for Appellant :- P.K. Dubey,Dharampal Singh,S. Niranjan
 
Counsel for Respondent :- Rama Nand Gupta,Arvind Srivastava,K.K. Tiwari,Pushkar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. As jointly requested, list on 21st September, 2015.

2. The undertaking of the learned counsel for respondents, as given earlier, shall continue till then.

Order Date :- 7.9.2015

MVS Chauhan/-

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