Smt. Gayatri Devi vs State Of U.P. & Others
2015 Latest Caselaw 2187 ALL

Citation : 2015 Latest Caselaw 2187 ALL
Judgement Date : 7 September, 2015

Allahabad High Court

Smt. Gayatri Devi vs State Of U.P. & Others on 7 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 862 of 2003
 

 
Appellant :- Smt. Gayatri Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- A.K. Gupta,Dinesh Kakkar,M.K. Gupta,Sandeep Saxena
 
Counsel for Respondent :- S.N. Upadhyaya
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

As prayed on behalf of appellant, put up tomorrow.

Order Date :- 7.9.2015

MVS Chauhan/-

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