Nitin Kohali vs State Of U.P. & Another
2015 Latest Caselaw 2159 ALL

Citation : 2015 Latest Caselaw 2159 ALL
Judgement Date : 4 September, 2015

Allahabad High Court

Nitin Kohali vs State Of U.P. & Another on 4 September, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- CRIMINAL REVISION No. - 1242 of 2013
 

 
Revisionist :- Nitin Kohali
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ajay Kumar Pandey,Satish Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Case is taken up in revised list.

Learned A.G.A. appearing for State of U.P. is present.

None appears for the revisionist.

This revision is not admitted till the day.

It appears that due to efflux of time, this revision has become infructuous.

Revision is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 4.9.2015

A. Verma

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