Gajendra Singh vs State Of U.P. & 3 Others
2015 Latest Caselaw 2157 ALL

Citation : 2015 Latest Caselaw 2157 ALL
Judgement Date : 4 September, 2015

Allahabad High Court

Gajendra Singh vs State Of U.P. & 3 Others on 4 September, 2015

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50019 of 2015
 

 
Petitioner :- Gajendra Singh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ranjeet Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

The petitioner is seeking protection of life and property from his own wife (respondent no.4).

We see no reason to entertain this writ petition and it is dismissed accordingly.

Order Date :- 4.9.2015

Ashish Pd.

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