Harindra Singh And 2 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 2156 ALL

Citation : 2015 Latest Caselaw 2156 ALL
Judgement Date : 4 September, 2015

Allahabad High Court

Harindra Singh And 2 Others vs State Of U.P. And 3 Others on 4 September, 2015

Bench: Bala Krishna Narayana, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21673 of 2015
 

 
Petitioner :- Harindra Singh And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arun Kumar Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Mrs. Vijay Lakshmi,J.

As prayed by learned counsel for the petitioners, put up as fresh on 08.09.2015 before the appropriate Court.

Order Date :- 4.9.2015

M/A.

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