Citation : 2015 Latest Caselaw 2154 ALL
Judgement Date : 4 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 21671 of 2015 Petitioner :- Dr. Jyoti Mehrotra Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Ashok Kumar Pandey,Rajul Bhargawa Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Mrs. Vijay Lakshmi,J.
As prayed by learned counsel for the petitioner, put up as fresh on 08.09.2015 before the appropriate Court.
Order Date :- 4.9.2015
M/A.
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