Lavkush Kumar Singh vs State Of U.P. And Another
2015 Latest Caselaw 2153 ALL

Citation : 2015 Latest Caselaw 2153 ALL
Judgement Date : 4 September, 2015

Allahabad High Court

Lavkush Kumar Singh vs State Of U.P. And Another on 4 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 8984 of 2014
 

 
Applicant :- Lavkush Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.D. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Sudhanshu Pratap Singh
 

 
Hon'ble Rajesh Dayal Khare,J.

The case is passed over on the illness slip of Sri Sudhanshu Pratap Singh, learned counsel for the opposite party No.2.

Accordingly, list after two weeks.

Order Date :- 4.9.2015

Dev/-

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